Mewa Lal (Deseased) And Others vs Lalta Prasad
2017 Latest Caselaw 6616 ALL

Citation : 2017 Latest Caselaw 6616 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Mewa Lal (Deseased) And Others vs Lalta Prasad on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 172 of 2011
 

 
Appellant :- Mewa Lal (Deseased) And Others
 
Respondent :- Lalta Prasad
 
Counsel for Appellant :- K.S.Shukla
 
Counsel for Respondent :- Manoj Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Manoj Kumar Pandey, learned counsel for the appellant.

List after two weeks.

Order Date :- 9.11.2017

Gss

Download the LatestLaws.com Mobile App