Shyamkali And 2 Others vs Smt. Rani Devi And Another
2017 Latest Caselaw 6615 ALL

Citation : 2017 Latest Caselaw 6615 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Shyamkali And 2 Others vs Smt. Rani Devi And Another on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1143 of 2015
 

 
Appellant :- Shyamkali And 2 Others
 
Respondent :- Smt. Rani Devi And Another
 
Counsel for Appellant :- Virendra Singh,Harish Chandra Mishra
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Against the impugned judgement and decree, the second appeal no. 1142 of 2015 has been admitted on the substantial questions of law.

Admit.

List and connect with Second Appeal no. 1142 of 2015.

Order Date :- 9.11.2017

Gss

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