M/S Hytek Engineers & Another vs Bundelkhand University Thru' ...
2017 Latest Caselaw 6611 ALL

Citation : 2017 Latest Caselaw 6611 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

M/S Hytek Engineers & Another vs Bundelkhand University Thru' ... on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1109 of 2017
 

 
Appellant :- M/S Hytek Engineers & Another
 
Respondent :- Bundelkhand University Thru' Registrar Bundelkhand Univ.
 
Counsel for Appellant :- Murli Dhar Mishra,Kripa Shankar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondent.

Steps be taken within ten days.

List after service of notice upon the respondent for hearing on the point of admission.

Order Date :- 9.11.2017

Gss

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