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Jai Singh Pal (Now Dead Thru' Lrs) & ... vs Abdul Aziz & 5 Others
2017 Latest Caselaw 6610 ALL

Citation : 2017 Latest Caselaw 6610 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Jai Singh Pal (Now Dead Thru' Lrs) & ... vs Abdul Aziz & 5 Others on 9 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1004 of 2017
 

 
Appellant :- Jai Singh Pal (Now Dead Thru' Lrs) & Another
 
Respondent :- Abdul Aziz & 5 Others
 
Counsel for Appellant :- Ramendra Asthana
 
Counsel for Respondent :- Syed Shahnawaz Shah,Chandra Kumar Rai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted one week's time to file an affidavit.

List thereafter.

Order Date :- 9.11.2017

Gss

 

 

 
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