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Radhey Shyam vs Commissioner Division Lucknow & ...
2017 Latest Caselaw 6609 ALL

Citation : 2017 Latest Caselaw 6609 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Radhey Shyam vs Commissioner Division Lucknow & ... on 9 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- MISC. SINGLE No. - 26885 of 2017
 

 
Petitioner :- Radhey Shyam
 
Respondent :- Commissioner Division Lucknow & Ors
 
Counsel for Petitioner :- Ravi P. Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mahendra Dayal,J.

Learned A.G.A. prays for and is granted two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 9.11.2017

psd

 

 

 
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