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Surjeet @ Daroga @ Sujeet Kumar vs State Of U.P. & Anr.
2017 Latest Caselaw 6602 ALL

Citation : 2017 Latest Caselaw 6602 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Surjeet @ Daroga @ Sujeet Kumar vs State Of U.P. & Anr. on 9 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- CRIMINAL REVISION No. - 1149 of 2017
 

 
Revisionist :- Surjeet @ Daroga @ Sujeet Kumar
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Revisionist :- Amrendra Kumar Singh,Anuj Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mahendra Dayal,J.

Heard learned counsel for revisionist and perused the record.

Issue notice to the opposite party no. 2 and also summon the lower court record..

List in second week of December, 2017.

Order Date :- 9.11.2017

psd

 

 

 
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