Ghanshyam vs Rakesh Kumar And 4 Others
2017 Latest Caselaw 6594 ALL

Citation : 2017 Latest Caselaw 6594 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Ghanshyam vs Rakesh Kumar And 4 Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 111 of 2016
 

 
Appellant :- Ghanshyam
 
Respondent :- Rakesh Kumar And 4 Others
 
Counsel for Appellant :- Hemendra Kumar,Amit Singh
 

 
Hon'ble Bachchoo Lal,J.

A supplementary affidavit annexing the certified copy of decree of lower appellate court has been filed on behalf of appellant be taken on record.

The defect has been removed. Office is directed to allot the regular number to this appeal.

List after two weeks for hearing on the point of admission.

Order Date :- 9.11.2017

Gss

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