Bhookan And 20 Others vs Bhagirath And 4 Others
2017 Latest Caselaw 6591 ALL

Citation : 2017 Latest Caselaw 6591 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Bhookan And 20 Others vs Bhagirath And 4 Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 816 of 2013
 

 
Appellant :- Bhookan And 20 Others
 
Respondent :- Bhagirath And 4 Others
 
Counsel for Appellant :- Sandeep Kumar Srivastava
 
Counsel for Respondent :- V.P. Gupta,Sunil Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three weeks time to file substitution application with regard to respondent no. 3.

List thereafter.

Order Date :- 9.11.2017

Gss

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