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Smt. Sheela vs Raju And Another
2017 Latest Caselaw 6590 ALL

Citation : 2017 Latest Caselaw 6590 ALL
Judgement Date : 9 November, 2017

Allahabad High Court
Smt. Sheela vs Raju And Another on 9 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 413 of 2014
 

 
Appellant :- Smt. Sheela
 
Respondent :- Raju And Another
 
Counsel for Appellant :- Mohammad Hisham Qadeer,M.A. Qadeer,Mohammad Hisham Qadeer
 
Counsel for Respondent :- Amod Tripathi
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.A. Qadeer, learned counsel for the appellant are adjourned up to 20.12.2017.

List thereafter.

Order Date :- 9.11.2017

Gss

 

 

 
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