Babu Narayan Yadav (Since ... vs Shyam Babu Yadav
2017 Latest Caselaw 6589 ALL

Citation : 2017 Latest Caselaw 6589 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Babu Narayan Yadav (Since ... vs Shyam Babu Yadav on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 642 of 2016
 

 
Appellant :- Babu Narayan Yadav (Since Deceased) And 7 Ors.
 
Respondent :- Shyam Babu Yadav
 
Counsel for Appellant :- Ashutosh Yadav,Abhilasha Singh,Shyam Lal
 
Counsel for Respondent :- Ram Akbal Upadhyay,Santosh Kumar Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Sri Abhilasha Singh, learned counsel for the appellants has sent illness slip.

Sri Ram Akbal Upadhyay, learned counsel for the respondent is present.

The case is passed over for the day.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 9.11.2017

Gss

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