Mahendra Singh vs Mangat & 2 Others
2017 Latest Caselaw 6586 ALL

Citation : 2017 Latest Caselaw 6586 ALL
Judgement Date : 9 November, 2017

Allahabad High Court

Mahendra Singh vs Mangat & 2 Others on 9 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1115 of 2017
 

 
Appellant :- Mahendra Singh
 
Respondent :- Mangat & 2 Others
 
Counsel for Appellant :- Anil Pratap Singh Raghav
 
Counsel for Respondent :- Raj Kumar Kesari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondents and perused the record.

On the request of learned counsel for the appellant, summon the lower court record within a period of six weeks.

Steps be taken within a period of ten days.

List after receipt of lower court record for hearing on the point of admission.

Order Date :- 9.11.2017

Gss

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