Om Prakash Verma vs The Chairman L.I.C. Of India & ...
2017 Latest Caselaw 6539 ALL

Citation : 2017 Latest Caselaw 6539 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Om Prakash Verma vs The Chairman L.I.C. Of India & ... on 8 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 1488 of 2010
 

 
Petitioner :- Om Prakash Verma
 
Respondent :- The Chairman L.I.C. Of India & Others
 
Counsel for Petitioner :- S.R. Verma,A.K. Verma,Govind Saran
 
Counsel for Respondent :- Vinod Ojha,P. Padia,S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Shri Prakash Padia, learned counsel for the respondents prays for and is allowed one week's further time to produce the record.

List this matter on 15.11.2017.

Order Date :- 8.11.2017

pks

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