Smt. Sudami & 3 Others vs Aavas Vikas Parishad U.P. Thru' ...
2017 Latest Caselaw 6526 ALL

Citation : 2017 Latest Caselaw 6526 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Smt. Sudami & 3 Others vs Aavas Vikas Parishad U.P. Thru' ... on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1101 of 2017
 

 
Appellant :- Smt. Sudami & 3 Others
 
Respondent :- Aavas Vikas Parishad U.P. Thru' Competent Auth.
 
Counsel for Appellant :- Adya Prasad Tewari,Sheo Shankar Tripathi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after two weeks.

Order Date :- 8.11.2017

Gss

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