Lalman And 3 Ors. vs Mannu And 3 Ors.
2017 Latest Caselaw 6518 ALL

Citation : 2017 Latest Caselaw 6518 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Lalman And 3 Ors. vs Mannu And 3 Ors. on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 6 of 2016
 

 
Appellant :- Lalman And 3 Ors.
 
Respondent :- Mannu And 3 Ors.
 
Counsel for Appellant :- Surendra Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list after three weeks.

Order Date :- 8.11.2017

Gss

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