Ram Gopal Alias Rakshi vs Gulee And 4 Others
2017 Latest Caselaw 6517 ALL

Citation : 2017 Latest Caselaw 6517 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Ram Gopal Alias Rakshi vs Gulee And 4 Others on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 316 of 2016
 

 
Appellant :- Ram Gopal Alias Rakshi
 
Respondent :- Gulee And 4 Others
 
Counsel for Appellant :- Chaudhary Subhash Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Chaudhary Subhash Kumar, learned counsel for the appellant.

List after three weeks.

Order Date :- 8.11.2017

Gss

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