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Waqf Khudawand Tala vs Naeem And Another
2017 Latest Caselaw 6507 ALL

Citation : 2017 Latest Caselaw 6507 ALL
Judgement Date : 8 November, 2017

Allahabad High Court
Waqf Khudawand Tala vs Naeem And Another on 8 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 108 of 2016
 

 
Appellant :- Waqf Khudawand Tala
 
Respondent :- Naeem And Another
 
Counsel for Appellant :- Shamim Ahmad,M.A. Qadeer
 
Counsel for Respondent :- Mohd. Kalim
 

 
Hon'ble Bachchoo Lal,J.

The cases of Sri M.A. Qadeer, learned counsel for the appellant are adjourned up to  20.12.2017.

List thereafter.

Order Date :- 8.11.2017

Gss

 

 

 
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