M/S Hi-Tech Engineers Thru' Its ... vs Bundelkhand University Jhansi ...
2017 Latest Caselaw 6506 ALL

Citation : 2017 Latest Caselaw 6506 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

M/S Hi-Tech Engineers Thru' Its ... vs Bundelkhand University Jhansi ... on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1100 of 2017
 

 
Appellant :- M/S Hi-Tech Engineers Thru' Its Prop. V.K. Khandelwal & Anr.
 
Respondent :- Bundelkhand University Jhansi Thru' Registrar
 
Counsel for Appellant :- Rishikesh Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents returnable at an early date.

Steps be taken within ten days.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 8.11.2017

Gss

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