Citation : 2017 Latest Caselaw 6505 ALL
Judgement Date : 8 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1098 of 2017 Appellant :- Zila Panchayat Bijnor Thru' Its Upper Mukhya Adhikari & Anr. Respondent :- Loka Singh Counsel for Appellant :- Vijay Kumar Dixit Hon'ble Bachchoo Lal,J.
Heard learned counsel for the appellants and perused the record.
Issue notice to the respondent returnable at an early date.
Steps be taken within ten days.
List after service of notice upon the respondent for hearing on the point of admission.
Order Date :- 8.11.2017
Gss
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