National Insurance Co vs Smt. Gyan Devi & Others
2017 Latest Caselaw 6504 ALL

Citation : 2017 Latest Caselaw 6504 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

National Insurance Co vs Smt. Gyan Devi & Others on 8 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3288 of 2003
 

 
Appellant :- National Insurance Co
 
Respondent :- Smt. Gyan Devi & Others
 
Counsel for Appellant :- Manish Kuamr Nigam
 
Counsel for Respondent :- Ajay Kumar Chaurasia
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Request has been made on behalf of Sri Manish Kumar Nigam, learned counsel for the appellant to pass over the case for today.

List in the next cause list.

Order Date :- 8.11.2017

Ishan

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