Devendra Singh & Another vs Smt. Suneeta & 2 Others
2017 Latest Caselaw 6498 ALL

Citation : 2017 Latest Caselaw 6498 ALL
Judgement Date : 8 November, 2017

Allahabad High Court

Devendra Singh & Another vs Smt. Suneeta & 2 Others on 8 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1103 of 2017
 

 
Appellant :- Devendra Singh & Another
 
Respondent :- Smt. Suneeta & 2 Others
 
Counsel for Appellant :- Santosh Kumar Srivastava,Alka Srivastava
 
Counsel for Respondent :- Chandra Bhan Dubey,Anil Dubey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 8.11.2017

Gss

Download the LatestLaws.com Mobile App