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Phool Chand Yadav vs State Of U.P. And 3 Othrs.
2017 Latest Caselaw 6495 ALL

Citation : 2017 Latest Caselaw 6495 ALL
Judgement Date : 8 November, 2017

Allahabad High Court
Phool Chand Yadav vs State Of U.P. And 3 Othrs. on 8 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 51677 of 2017
 

 
Petitioner :- Phool Chand Yadav
 
Respondent :- State Of U.P. And 3 Othrs.
 
Counsel for Petitioner :- Mahendra Pratap Yadav
 
Counsel for Respondent :- C.S.C.,Pranjal Mehrotra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up tomorrow i.e.9.11.2017 as fresh.

Learned counsel for the petitioner shall inform Shri Pranjal Mehrotra, learned counsel for the respondent in writing that the matter will be taken up tomorrow.

Order Date :- 8.11.2017

pks

 

 

 
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