Veeru @ Sajid vs State Of U.P.
2017 Latest Caselaw 6466 ALL

Citation : 2017 Latest Caselaw 6466 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Veeru @ Sajid vs State Of U.P. on 7 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4466 of 2017
 

 
Applicant :- Veeru @ Sajid
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Pankaj Srivastava, learned counsel for the applicant.

List after two weeks.

Order Date :- 7.11.2017

Gss

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