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Manohar Lal & 2 Others vs Surajpal & 2 Others
2017 Latest Caselaw 6463 ALL

Citation : 2017 Latest Caselaw 6463 ALL
Judgement Date : 7 November, 2017

Allahabad High Court
Manohar Lal & 2 Others vs Surajpal & 2 Others on 7 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1093 of 2017
 

 
Appellant :- Manohar Lal & 2 Others
 
Respondent :- Surajpal & 2 Others
 
Counsel for Appellant :- Anshu Chaudhary
 
Counsel for Respondent :- Prashant Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri S.S. Mishra, Advocate, holding brief of Sri Anshu Chaudhary, learned counsel for the appellants, put up on 16.11.2017 as fresh.

Order Date :- 7.11.2017

Gss

 

 

 
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