Rekha Devi Patel vs Vjay Laxmi Kesharwani & Another
2017 Latest Caselaw 6454 ALL

Citation : 2017 Latest Caselaw 6454 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Rekha Devi Patel vs Vjay Laxmi Kesharwani & Another on 7 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3825 of 2009
 

 
Appellant :- Rekha Devi Patel
 
Respondent :- Vjay Laxmi Kesharwani & Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Arun Prakash
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Heard learned counsel for the appellant Sri Ram Singh and Ms. Shivalika Pandey, holding brief of Sri Arun Prakash learned counsel for the respondent.

Put up tomorrow i.e. 08.11.2017.

Order Date :- 7.11.2017

Ishan

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