Brijesh Namboori And Another vs State Of U.P. And Others
2017 Latest Caselaw 6424 ALL

Citation : 2017 Latest Caselaw 6424 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Brijesh Namboori And Another vs State Of U.P. And Others on 6 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 46590 of 2008
 

 
Petitioner :- Brijesh Namboori And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J.J. Munir
 
Counsel for Respondent :- C.S.C.,A.S. Rana,Madan Mohan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Issue notice to the petitioner to engage another counsel as learned counsel for the petitioner has been elevated to the Bench.

Order Date :- 6.11.2017

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