Dr. Ramesh Chand Verma vs State Of U.P. & Others
2017 Latest Caselaw 6422 ALL

Citation : 2017 Latest Caselaw 6422 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Dr. Ramesh Chand Verma vs State Of U.P. & Others on 6 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46410 of 2008
 

 
Petitioner :- Dr. Ramesh Chand Verma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dr. V. D. Shukla,Ashok Khare
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned Standing Counsel states that the official has come and counter affidavit is under preparation.

List in the next cause list.

Order Date :- 6.11.2017

pks

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