Ramdhani & 3 Others vs Sohan
2017 Latest Caselaw 6418 ALL

Citation : 2017 Latest Caselaw 6418 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Ramdhani & 3 Others vs Sohan on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 416 of 2017
 

 
Appellant :- Ramdhani & 3 Others
 
Respondent :- Sohan
 
Counsel for Appellant :- Anuruddh Charan Misra
 
Counsel for Respondent :- Lakshmi Kant Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, put up on 16.11.2017 as fresh.

Order Date :- 6.11.2017

Gss

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