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Ram Shankar Srivastava vs State Of U.P. Thru. ...
2017 Latest Caselaw 6416 ALL

Citation : 2017 Latest Caselaw 6416 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Ram Shankar Srivastava vs State Of U.P. Thru. ... on 6 November, 2017
Bench: Rang Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1336 of 2013
 

 
Appellant :- Ram Shankar Srivastava
 
Respondent :- State Of U.P. Thru. Superintendent Of Police C.B.I. / Spe
 
Counsel for Appellant :- P. Chakravarty
 
Counsel for Respondent :- Bireshwar Nath
 

 
Hon'ble Rang Nath Pandey,J.

On the request of Sri Bireshwar Nath, learned counsel for C.B.I., list after two weeks.

Order Date :- 6.11.2017

psd

 

 

 
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