Gulam Rasool vs State Of U.P.
2017 Latest Caselaw 6412 ALL

Citation : 2017 Latest Caselaw 6412 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Gulam Rasool vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1629 of 2009
 

 
Appellant :- Gulam Rasool
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,Hemendra Mishra,Ramu Verma,Surendra Kumar Verma,Upendra Prakash Pathak
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Rang Nath Pandey,J.

Put up with record.

Order Date :- 6.11.2017

psd

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