Saroj @ Gorey @ Chhotakkey vs State Of U.P.
2017 Latest Caselaw 6411 ALL

Citation : 2017 Latest Caselaw 6411 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Saroj @ Gorey @ Chhotakkey vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1462 of 2015
 

 
Appellant :- Saroj @ Gorey @ Chhotakkey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Amrendra Kumar Singh,Pankaj Kumar Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Summon the appellant Saroj @ Gorey @ Chhotakkey from District Jail, Sitapur, who is involved in Sessions Trial No. 326 of 2009, Case Crime No. 507/2005 under Sections 376D, 506 I.P.C. and Section 3(2)5, S.C./S.T. Act, P.S. Misrikh, District Sitapur.

List after one week.

Order Date :- 6.11.2017

psd

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