Ashok Kumar vs State Of U.P.
2017 Latest Caselaw 6410 ALL

Citation : 2017 Latest Caselaw 6410 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Ashok Kumar vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1456 of 2015
 

 
Appellant :- Ashok Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ran Vijay Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Power filed by Sri Abhishek Singh on behalf of appellant is taken on record. His name be shown in cause list, whenever it is listed.

Order Date :- 6.11.2017

psd

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