Pintu vs State Of U.P.
2017 Latest Caselaw 6408 ALL

Citation : 2017 Latest Caselaw 6408 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Pintu vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 236 of 2016
 

 
Appellant :- Pintu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arvind Pratap,Anuj Dayal,Devendra Kumar Srivastava,Mirza Ataulla Beg,Mubin Ahmad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for appellant, list in next cause list.

Order Date :- 6.11.2017

psd

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