Citation : 2017 Latest Caselaw 6407 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- CRIMINAL APPEAL No. - 1982 of 2016 Appellant :- Surendra Respondent :- State Of U P Counsel for Appellant :- Brijesh Kumar Yadav,Ashish Kumar Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Rang Nath Pandey,J.
On the request of learned counsel for appellant, list in next cause list.
Order Date :- 6.11.2017
psd
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