Ram Sunder Singh vs State Of U.P.
2017 Latest Caselaw 6393 ALL

Citation : 2017 Latest Caselaw 6393 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Ram Sunder Singh vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1599 of 2017
 

 
Appellant :- Ram Sunder Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Praveen Tripathi
 
Counsel for Respondent :- Govt. Advocate,Vijay Kumar Mishra
 

 
Hon'ble Rang Nath Pandey,J.

Learned counsel for Complainant has sent illness slip. The case is adjourned for today.

List again.

Order Date :- 6.11.2017

psd

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