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Munish Chandra Shukla vs State Of U.P.
2017 Latest Caselaw 6379 ALL

Citation : 2017 Latest Caselaw 6379 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Munish Chandra Shukla vs State Of U.P. on 6 November, 2017
Bench: Rang Nath Pandey



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3189 of 2009
 

 
Applicant :- Munish Chandra Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shiwa Kant Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Narendra Mishra
 

 
Hon'ble Rang Nath Pandey,J.

On the request of learned counsel for petitioner, list in next cause list.

Order Date :- 6.11.2017

psd

 

 

 
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