Ram Prakash vs State Of U.P.
2017 Latest Caselaw 6378 ALL

Citation : 2017 Latest Caselaw 6378 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Ram Prakash vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3088 of 2009
 

 
Applicant :- Ram Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Hari Om Dwivedi,Gur Deen Saran
 
Counsel for Opposite Party :- Govt. Advocate,Aniruddh Singh
 

 
Hon'ble Rang Nath Pandey,J.

Case is called out. None appeared on behalf of petitioner.

The case is adjourned for today.

List again.

Order Date :- 6.11.2017

psd

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