Shridhar Maurya, vs State Of U.P., Thru. The Senior ...
2017 Latest Caselaw 6373 ALL

Citation : 2017 Latest Caselaw 6373 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Shridhar Maurya, vs State Of U.P., Thru. The Senior ... on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 3054 of 2009
 

 
Applicant :- Shridhar Maurya,
 
Opposite Party :- State Of U.P., Thru. The Senior Superintendent Of Police,
 
Counsel for Applicant :- Lalit Kishore Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rang Nath Pandey,J.

As prayed list in the next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 6.11.2017

psd

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