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Radha Kant (Since Died) & 6 Others vs Ram Suresh Dubey & 5 Others
2017 Latest Caselaw 6369 ALL

Citation : 2017 Latest Caselaw 6369 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Radha Kant (Since Died) & 6 Others vs Ram Suresh Dubey & 5 Others on 6 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1086 of 2017
 

 
Appellant :- Radha Kant (Since Died) & 6 Others
 
Respondent :- Ram Suresh Dubey & 5 Others
 
Counsel for Appellant :- Vashishtha Tiwari
 
Counsel for Respondent :- Santosh Kumar Mishra
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellants, put up on 14.11.2017 as fresh.

Order Date :- 6.11.2017

Gss

 

 

 
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