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Shobh Nath vs Prabhu & 8 Others
2017 Latest Caselaw 6367 ALL

Citation : 2017 Latest Caselaw 6367 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Shobh Nath vs Prabhu & 8 Others on 6 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1082 of 2017
 

 
Appellant :- Shobh Nath
 
Respondent :- Prabhu & 8 Others
 
Counsel for Appellant :- Inteshwar Nath Singh,Ajay Yadav
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents

Steps be taken within ten days.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 6.11.2017

Gss

 

 

 
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