Vitta Devi & 2 Others vs Atul Singh & 4 Others
2017 Latest Caselaw 6366 ALL

Citation : 2017 Latest Caselaw 6366 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Vitta Devi & 2 Others vs Atul Singh & 4 Others on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1080 of 2017
 

 
Appellant :- Vitta Devi & 2 Others
 
Respondent :- Atul Singh & 4 Others
 
Counsel for Appellant :- Nanhe Lal Tripathi,Radha Kant Ojha
 
Counsel for Respondent :- Jai Bahadur Singh,C.B. Gupta
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, put up on 8.11.2017 as fresh.

Order Date :- 6.11.2017

Gss

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