Citation : 2017 Latest Caselaw 6360 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1045 of 2012 Appellant :- U.P. Avas Evam Vikas Parishad And Others Respondent :- Dr. Ambedkar Bla Sudhar Shiksha Samiti Counsel for Appellant :- A.P. Srivastava Counsel for Respondent :- Gulab Chandra Hon'ble Bachchoo Lal,J.
Sri Gulab Chandra and Sri Saurabh Jain, learned counsel for the respondent have sent illness slip.
Learned counsel for the appellants is present. He pointed out that in this case the execution is going on.
The case is passed over for the day.
List in the next cause list as peremptorily.
Order Date :- 6.11.2017
Gss
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