Smt. Nazara Begum vs State Of U.P. And Others
2017 Latest Caselaw 6357 ALL

Citation : 2017 Latest Caselaw 6357 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Smt. Nazara Begum vs State Of U.P. And Others on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 449 of 2011
 

 
Appellant :- Smt. Nazara Begum
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Siddharth,Sanjay Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after three weeks.

Order Date :- 6.11.2017

Gss

Download the LatestLaws.com Mobile App