Citation : 2017 Latest Caselaw 6356 ALL
Judgement Date : 6 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 130 of 2015 Appellant :- Man Singh Respondent :- Kishan Singh Counsel for Appellant :- B.N. Agrawal,Birendra Singh,Ravi Prakash Srivastava,Sanjay Agrawal Counsel for Respondent :- A.S. Dubey,M.H. Qadeer Hon'ble Bachchoo Lal,J.
The cases of Sri M.H. Qadeer, learned counsel for the respondent, are adjourned up to 20.12.2017.
List thereafter.
Order Date :- 6.11.2017
Gss
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