Rakesh Misra vs State Of U.P.
2017 Latest Caselaw 6353 ALL

Citation : 2017 Latest Caselaw 6353 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Rakesh Misra vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1542 of 2017
 

 
Appellant :- Rakesh Misra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal (In Person)
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Put up on 13.11.2017.

Order Date :- 6.11.2017

psd

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