Vinod Singh vs State Of U P
2017 Latest Caselaw 6343 ALL

Citation : 2017 Latest Caselaw 6343 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Vinod Singh vs State Of U P on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 684 of 2017
 

 
Appellant :- Vinod Singh
 
Respondent :- State Of U P
 
Counsel for Appellant :- Rajesh Kumar,Prabhu Sharan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rang Nath Pandey,J.

Learned A.G.A. prays for and is granted one week's time to file objection/counter affidavit.

List thereafter.

Order Date :- 6.11.2017

psd

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