Vidya Sagar Academy And Anr. vs State Of U.P. And 6 Ors.
2017 Latest Caselaw 6320 ALL

Citation : 2017 Latest Caselaw 6320 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Vidya Sagar Academy And Anr. vs State Of U.P. And 6 Ors. on 3 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 40455 of 2015
 

 
Petitioner :- Vidya Sagar Academy And Anr.
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Petitioner :- Namit Srivastava,Ankit Kumar Rai,Navaneet Kumar Shukla,Sudhir Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

As prayed, list this matter on 09.11.2017.

Order Date :- 3.11.2017

pks

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