Mohd. Sharif vs Anwar And 6 Ors.
2017 Latest Caselaw 6310 ALL

Citation : 2017 Latest Caselaw 6310 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Mohd. Sharif vs Anwar And 6 Ors. on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 10 of 2016
 

 
Appellant :- Mohd. Sharif
 
Respondent :- Anwar And 6 Ors.
 
Counsel for Appellant :- Shri Krishna Mishra
 
Counsel for Respondent :- Anshul Kumar Singhal,Vinod Kumar Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Prabha Shankar Tripathi, Advocate, holding brief of Sri Shri Krishna Mishra, learned counsel for the appellant, the case is passed over for the day.

List after ten days.

In the meantime, learned counsel for the respondents may file counter affidavit to the delay condonation application.

Order Date :- 3.11.2017

Gss

Download the LatestLaws.com Mobile App