Ram Autar & Another vs Janki
2017 Latest Caselaw 6308 ALL

Citation : 2017 Latest Caselaw 6308 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Ram Autar & Another vs Janki on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 415 of 2017
 

 
Appellant :- Ram Autar & Another
 
Respondent :- Janki
 
Counsel for Appellant :- Arun Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondent on delay condonation application u/s 5 of Limitation Act.

Steps be taken within ten days.

List after service of notice upon the respondent.

Order Date :- 3.11.2017

Gss

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