Pushpanand Gautam vs Smt. Santosh Gautam And Another
2017 Latest Caselaw 6306 ALL

Citation : 2017 Latest Caselaw 6306 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Pushpanand Gautam vs Smt. Santosh Gautam And Another on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1096 of 2013
 

 
Appellant :- Pushpanand Gautam
 
Respondent :- Smt. Santosh Gautam And Another
 
Counsel for Appellant :- A.K. Gupta,Ashish Agrawal
 
Counsel for Respondent :- Rajesh Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ashish Agrawal, learned counsel for the appellant.

List after three weeks.

Order Date :- 3.11.2017

Gss

Download the LatestLaws.com Mobile App