Babu Lal (Deceased) And 4 Others vs Moti Lal (Deceased) And 14 Others
2017 Latest Caselaw 6300 ALL

Citation : 2017 Latest Caselaw 6300 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Babu Lal (Deceased) And 4 Others vs Moti Lal (Deceased) And 14 Others on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 699 of 2015
 

 
Appellant :- Babu Lal (Deceased) And 4 Others
 
Respondent :- Moti Lal (Deceased) And 14 Others
 
Counsel for Appellant :- Rahul Sahai,Anil Tiwari,Araf Khan,L.R. Khan,Laxmi Kant Tripathi,Om Prakash Mishra,Udai Chandani
 
Counsel for Respondent :- Manish Kumar Jain,P.K. Jain
 

 
Hon'ble Bachchoo Lal,J.

Supplementary counter affidavit filed on behalf of respondents be taken on record.

Learned counsel for the appellants prays for and is granted one week time to file rejoinder affidavit to the supplementary counter affidavit filed on behalf of respondents.

List thereafter.

Order Date :- 3.11.2017

Gss

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